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State of Jharkhand - Section

Section 12 in Jharkhand University of Technology Act, 2011

12. Powers and Functions of the Registrar.

- The Registrar shall be responsible for-
(i)The custody of the records and the common seal of the University.
(ii)maintaining a permanent record of the academic performance of students of the University including the courses taken, grades obtained, degrees awarded, prizes or other distinctions won and any other items pertaining to the academic performance of the students; and
(iii)Executing all contracts on behalf of the University.
(iv)Exercising such other powers and performs such other duties as may be prescribed by the Act or the Rules.
(v)Representing the University in suits or proceedings by or against the University, sign Powers of Attorney and verify pleadings or depute his representative for the purpose.