(2)[ to (4)] [[Sub-rules (2), (3) and (4), omitted by Notification No. F.7-4-2001-X-3, dated 21-5-2002. Prior to omission they read as under:'(2) The Gram Panchayat shall issue such certificate on demand to any villager of the listed villages in Form 'A' at any time till 31st May each year.
