Calcutta High Court (Appellete Side)
Giyasuddin Molla & Ors vs State Of West Bengal & Ors on 23 April, 2013
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
1 3rd April, 2013.
(SKB) W.P. 23577 (W) Of 2012 Giyasuddin Molla & Ors.
Vs. State of West Bengal & Ors.
Part heard cancelled. Let this matter go out of list.
(Ashoke Kumar Dasadhikari, J.)