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[Cites 0, Cited by 0] [Section 16B(3)] [Section 16B] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16B(3)(ii) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(ii)In regulation 20, sub-regulations (2) and (3) shall be omitted.