Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 134(3)] [Section 134] [Entire Act] Union of India - Subsection Section 134(3)(g) in The Companies Act, 2013 (g)particulars of loans, guarantees or investments under section 186;