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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(ii) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980

(ii)deposited, by way of rent, in the Court or before the competent authority, to the account of the landlord,