Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3)(a) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(a)financial soundness and assets of the Sponsoring body and its ability to setup the infrastructure of the proposed University;