Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Protection of Tanks and Eviction of Encroachment Rules, 2007

(1)If any person has encroached upon any land of the tank,the officer referred to in sub-rule (3) of Rule 4, shall prepare a notice in Form ill and call upon the person concerned to remove the encroachment.