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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(4) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(4)Recoveries of over payments relating to the current year shall be shown as abatement of charges of the accounts concerned. If the over-payments, relate to previous year the accounts of which have been finally closed, the recoveries shall be taken as direct receipts to the accounts concerned.