Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Nagaland - Subsection

Section 13(d) in Nagaland Interpretation and General Clauses Act, 1978

(d)in relation to the interval between two events, to use the words, "clear days" or "at least" or "not less than " a number of days, for the purpose of excluding the days on which the events happen and merely to specify the number of days for the purpose of excluding the day on which the first event happens and including the day on which the second event happens.