Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(1)Date of birth as given in the High School certificate and if the School leaving certificate is for classes below Matriculation then such certificate must be authenticated by the District Inspector of Schools; or