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Gauhati High Court

Manjula Hira vs Moni Hira @ Manipuri Hira And 8 Ors on 22 August, 2025

                                                                    Page No.# 1/5

GAHC010016792025




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Intest.Cas./1/2025

         MANJULA HIRA
         W/O- LATE KAMESWAR HIRA R/O- VILL- PAGHALI, JAJARI, P.S-
         MIKIRBHETA, DIST- MORIGAON, ASSAM



         VERSUS

         MONI HIRA @ MANIPURI HIRA AND 8 ORS
         W/O LATE KAMESWAR HIRA,
         R/O- VILL- PAGHALI JAJARI, P.S- MIKIRBHETA, DIST- MORIGAON, ASSAM
         782142

         2:SRI SARAT HIRA
          S/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
         DIST- MORIGAON
         ASSAM 782142

         3:SRI DHANTI HIRA
         W/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
         DIST- MORIGAON
         ASSAM 782142

         4:SRI DHARMENDRA HIRA
         W/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
                                                                      Page No.# 2/5

           DIST- MORIGAON
           ASSAM 782142

           5:MINTU HIRA
           W/O LATE KAMESWAR HIRA

           R/O- VILL- PAGHALI JAJARI
           P.S- MIKIRBHETA
           DIST- MORIGAON
           ASSAM 782142

           6:DIGEN HIRA
           W/O LATE KAMESWAR HIRA

           R/O- VILL- PAGHALI JAJARI
           P.S- MIKIRBHETA
           DIST- MORIGAON
           ASSAM 782142

           7:CHITRA RANJAN HIRA
           W/O LATE KAMESWAR HIRA

           R/O- VILL- PAGHALI JAJARI
           P.S- MIKIRBHETA
           DIST- MORIGAON
           ASSAM 782142

           8:PAPU HIRA
           W/O LATE KAMESWAR HIRA

           R/O- VILL- PAGHALI JAJARI
           P.S- MIKIRBHETA
           DIST- MORIGAON
           ASSAM 782142

           9:SURESWAR HIRA
           W/O LATE KAMESWAR HIRA

           R/O- VILL- PAGHALI JAJARI
           P.S- MIKIRBHETA
           DIST- MORIGAON
           ASSAM 78214

Advocate for the Petitioner : DR. U BARUAH, DARAK ULLAH,MS A HUSSAIN,S
AHMED,RANJU R S BARUAH

Advocate for the Respondent : M K BORAH (R-1), MS. P. KASHYAP(R-1)
                                           Page No.# 3/5




Linked Case : I.A.(Civil)/420/2025

MANJULA HIRA
W/O- LATE KAMESWAR HIRA
R/O- VILL- PAGHALI
JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM


VERSUS

MONI HIRA ALIAS MANIPURI HIRA AND 8 ORS
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM

2:SRI SARAT HIRA
S/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

3:SRI DHANTI HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

4:SRI DHARMENDRA HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
                                                               Page No.# 4/5

5:MINTU HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

6:DIGEN HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

7:CHITRA RANJAN HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

8:PAPU HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

9:SURESWAR HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
------------
Advocate for : SABRISH AHMED
Advocate for : appearing for MONI HIRA ALIAS MANIPURI HIRA AND 8 ORS
                                                                       Page No.# 5/5

                                  BEFORE
                      HONOURABLE MR. JUSTICE BUDI HABUNG

                                      ORDER

Date : 22.08.2025 Heard Mr. Darak Ullah, learned counsel for the petitioner. Also heard Ms. P. Kashyap, learned counsel, appearing on behalf of respondent No. 1.

Since the parties are duly represented and the trial Court records have also been received; list all these matters for hearing after 4 weeks.

JUDGE Comparing Assistant