Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 404 in Punjab Jail Manual, 1996 404. How habituals are to be distinguished. - Every prisoner of the habitual class shall ordinarily be required to wear a yellow cap or a red pugri if a Sikh.
