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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(4)(b) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(b)nominate a Director or a Dean of the University or of any other Agricultural University in the State or any other person to hold the office of the Vice-Chancellor for such [term not exceeding twelve months in aggregate] [These words were substituted for the words 'term not exceeding six months in the aggregate' by Maharashtra 18 of 2010, Section 2(c), (w.e.f. 5.7.2010).], as he may specify from time to time in his order: