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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(5)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(b)The annual accounts and the balance sheet of the University shall also be submitted to the Government at the time of its submission to the Chancellor.