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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(6) in Rajasthan Habitual Offenders Rules, 1955

(6)Night halts in the case of a journey under a pass in form No. 24, shall be reported by the [registered offender] [Substituted by ibid] to the Officer-in-charge of the police out-post concerned or village watchman or village headman.