Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] Union of India - Subsection Section 139(c) in Finance Act, 2015 (c)any conditions which may be placed on such transactions.";(C)sub-section (3) shall be omitted;(D)after sub-section (6), the following sub-section shall be inserted, namely: -
