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[Cites 0, Cited by 0] [Section 244] [Entire Act]

State of Rajasthan - Subsection

Section 244(7) in Rajasthan Panchayati Raj Rules, 1996

(7)Sale proceeds of vehicles auctioned by Committee in Sub-rule (6), shall be deposited in the fund of Panchayati Raj Institution concerned and sales tax shall be deposited in Govt. account.Accounts and Returns