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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(2)(a) in Bihar Regional Development Authority Act, 1974

(a)contain a site plan and land use plan for the development of the zone and show the approximate locations and extents of land uses proposed in the zones for such things a public building and other public works and utilities, roads, housing, recreation, industry, business, markets, schools, hospitals, public and private open space and other categories of public and private uses;