Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Chattisgarh - Subsection Section 18(3) in Chhattisgarh District Mineral Foundation Trust Rules, 2015 (3)Shall cause to make an online monitoring system through a portal that contains all the annual plans, sanctions and approvals given by the Trust.
