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State of Bihar - Section

Section 2 in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

2. Definitions.

- In these Rules, unless there is otherwise required in any context:-
(a)"Governor" means the Governor of Bihar,
(b)"Government" means the Government of Bihar,
(c)"Department" means the Information and Public Relations Department,
(d)"Commission" means Bihar Staff Selection Commission,
(e)"Appointing Authority" means the Director, Information and Public Relations Department and
(f)"Cadre" Means the Bihar Information Clerk Cadre of the Information and Public Relations Department.
Chapter-2 Recruitment