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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(1)The President shall call for a special meeting of the Parishad within thirty days from the date of receipt of the requisition of one-third of its members having right to vote specifying the reasons in the resolution which they propose to move in the meeting.