Himachal Pradesh High Court
State Of H.P. & Others vs . Sandeep Kumar on 2 August, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. & others vs. Sandeep Kumar LPA No.127 of 2022 .
02.08.2022 Present: Mr. Ashwani K. Sharma, Additional Advocate General, for appellants/State.
LPA No.127/2022 & CMP No.9892/2022 Let notice be issued to the respondent for 12.12.2022, on taking steps within a week.
shall remain stayed.
r to Operation of the impugned order dated 28.9.2021 ( Sabina ) Judge ( Satyen Vaidya ) August 02, 2022 (KS) Judge ::: Downloaded on - 02/08/2022 20:06:39 :::CIS