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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2)(viii) in Tamil Nadu Panchayats Building Rules, 1997

(viii)I agree to furnish any information which may be required by the Executive Authority for the grant of permission to execute the work and also while executing the work.