Gauhati High Court
Sabina Yeasmin And 4 Ors vs The Regional Manager United India ... on 9 May, 2019
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/4
GAHC010059032019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 986/2019
1:SABINA YEASMIN AND 4 ORS
W/O LATE HASHEM ALI KHAN, VILL. AZAD NAGAR, WARD NO. 19, P.O.
BALADMARI-783121, DIST. GOALPARA, ASSAM
2: HABIBA KHANOM
D/O LATE HASHEM ALI KHAN
R/O VILL. AZAD NAGAR
WARD NO. 19
P.O. BALADMARI 783121
DIST. GOALPARA
ASSAM.
3: UMME ANJUMA KHANOM
D/O LATE HASHEM ALI KHAN
R/O VILL. AZAD NAGAR
WARD NO. 19
P.O. BALADMARI 783121
DIST. GOALPARA (ASSAM) (APPLICANTS NO. 2 AND 3 BEING MINORS
REPRESENTED BY THEIR LEGAL GUARDIAN/MOTHER
THE APPLICANT NO. 1
VERSUS
1:THE REGIONAL MANAGER UNITED INDIA INSURANCE CO. LTD AND 2
ORS
REGIONAL OFFICE, GUWAHATI, P.O. GUWAHATI 781005, DIST. KAMRUP
(M), ASSAM.
2:SAHAB ALI
S/O LATE SAMAN ALI
VILL. HELAPAKHARI
P.O. BALADMARI CHAR
P.S. MORNI
Page No.# 2/4
DIST. GOALPARA (ASSAM)
PIN 783101
3:RAJU HUSSAIN
S/O HASEN ALI
VILL. HELAPAKHRI
P.O. BALADMARI CHAR
P.S. MORNOI
DIST. GOALPARA
ASSAM
PIN 783101
4:ABDUL KADER KHAN
S/O LATE ROSUL UDDIN KHAN
R/O VILL. AZAD NAGAR
WARD NO. 19
GOALPARA TOWN
P.O. BALADMARI 783121
DIST. GOALPARA (ASSAM)
5:HASINA BEGUM
W/O ABDUL KADER KHAN
R/O VILL. AZAD NAGAR
WARD NO. 19
GOALPARA TOWN
P.O. BALADMARI 783121
DIST. GOALPARA (ASSAM
Advocate for the Petitioner : MR Z HUSSAIN
Advocate for the Respondent : MR. A R AGARWALA
Linked Case : MACApp. 1015/2018
1:ABDUL KADER KHAN AND ANR
S/O LATE ROSUL UDDIN KHAN
RESIDENT OF VILLAGE AZAD NAGAR. WARD NO. 19
GOALPARA TOWN
PO BALADMARI
783121
Page No.# 3/4
DIST GOALPARA. ASSAM
2: HASINA BEGUM
W/O ABDUL KADER KHAN
RESIDENT OF VILLAGE AZAD NAGAR. WARD NO. 19
GOALPARA TOWN
PO BALADMARI
783121
DIST GOALPARA. ASSAM
VERSUS
1:THE REGIONAL MANAGER UNITED INDIA INSURANCE CO. LTD AND 2
ORS
REGIONAL OFFICE
GUWAHATI
GS ROAD
CHISTAIN BASTI
PO GUWAHATI 781005
DIST KAMRUP M ASSAM
2:SAHAB ALI
S/O LATE SAMAN ALI
VILLAGE HELAPAKHRI PO BALADMARI CHAR
PS MORNAI DIST GOALPARA
ASSAM
783101
3:RAJU HUSSAIN
S/O HASEN ALI
VILLAGE HELAPAKHRI PO BALADMARI CHAR
PS MORNAI DIST GOALPARA
ASSAM
783101
Advocate for the Petitioner : MR. A R AGARWALA
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 09-05-2019 Page No.# 4/4 Mr. Z. Hussain, the learned counsel for the applicant, who submits that the applicants by filing this application seek the impleadment Sh. Sabina Yeasmin, Sh. Habiba Khanom and Sh. Umme Anjuma Khanom as appellant Nos. 3, 4 & 5 in MAC Appeal No. 1015/2018. He submits that the applicants were also the claimants before the Tribunal in MAC Case No. 283/2016. He submits that the parents of the deceased have preferred the appeal as appellant Nos. 1 and 2. The present applicants are the wife and children of the deceased person.
Mr. AR Agarwala, the learned counsel for the opposite party Nos. 4 and 5/appellant Nos. 1 and 2 submits that he has no objection.
In view of above, the application stands disposed of as allowed.
JUDGE Comparing Assistant