Section 35(1)(b) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

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State of Madhya Pradesh - Subsection

Section 35(1)(b) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

(b)any defect in the nomination of any person action as a [Chairman or a Director] [Substituted by Madhya Pradesh Act No. 6 of 1983 (w.e.f. 22-1-1983).] of the Nigam or member of the Committee; or

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State of Madhya Pradesh - Subsection

Section 35(1)(b) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980