Kerala High Court
Praveena vs Benin on 16 January, 2008
Author: M.N.Krishnan
Bench: M.N.Krishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Tr P(C) No. 117 of 2005()
1. PRAVEENA, AGED 26,
... Petitioner
Vs
1. BENIN, S/O.BHASKARAN,
... Respondent
For Petitioner :SRI.G.SREEKUMAR (CHELUR)
For Respondent : No Appearance
The Hon'ble MR. Justice M.N.KRISHNAN
Dated :16/01/2008
O R D E R
M.N.KRISHNAN, J.
-------------------------- Tr.P.C. NO. 117 OF 2005
--------------------- Dated this the 16th day of January, 2008 ORDER Learned counsel for the petitioner submits that the transfer petition is not pressed. It is accordingly dismissed.
M.N.KRISHNAN, JUDGE vps