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Kerala High Court

Praveena vs Benin on 16 January, 2008

Author: M.N.Krishnan

Bench: M.N.Krishnan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

Tr P(C) No. 117 of 2005()


1. PRAVEENA, AGED 26,
                      ...  Petitioner

                        Vs



1. BENIN, S/O.BHASKARAN,
                       ...       Respondent

                For Petitioner  :SRI.G.SREEKUMAR (CHELUR)

                For Respondent  : No Appearance

The Hon'ble MR. Justice M.N.KRISHNAN

 Dated :16/01/2008

 O R D E R

M.N.KRISHNAN, J.

-------------------------- Tr.P.C. NO. 117 OF 2005

--------------------- Dated this the 16th day of January, 2008 ORDER Learned counsel for the petitioner submits that the transfer petition is not pressed. It is accordingly dismissed.

M.N.KRISHNAN, JUDGE vps