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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(7)(c) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(c)whether necessary facilities in respect of staff, equipment, accommodation, training and other facilities to ensure proper functioning of the institution or conducting the new course of study or training or accommodating the increased admission capacity have been provided or would be provided within the time limit specified in the scheme;