Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(a) in Telangana Prohibition Act, 1995

(a)unlawfully releases or abets the escape of any person arrested under this Act, or [XXX] [Omitted by Act No.35 of 1995.]