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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(5) in The Orissa Municipal Corporation Act, 2003

(5)The reservation of offices of Mayors (other than the reservation for women and backward class of citizens) under Sub-section (3) shall cease to have effect on the expiration of the period specified in article 334 of the Constitution.