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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(2)(e) in The Chhattisgarh Co-operative Societies Rules, 1962

(e)[ the date for election of Chairman/President, Vice Chairman/Vice-President and representatives to be sent to other societies and such other officers as specified in bye-laws.] [Substituted by Notification No. F-5-7-94-XV-1, dated 21-7-1995.]