Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(iv) in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957 (iv)[* * *] [Deleted vide Notification No. 3155-BT/XVIII-B-96 T-58, dated November 15, 1958.]
