Delhi High Court - Orders
Jindal (India) Limited vs Jt Ndal Nextgen Pvt Ltd & Anr on 20 March, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 976/2025, I.As. 22618/2025, 23956/2025
JINDAL (INDIA) LIMITED .....Plaintiff
Through: Mr. Rishabh Srivastava, Mr. Sahil
Gupta and Ms. Yasheswini Sharma, Advocates.
versus
JT NDAL NEXTGEN PVT LTD & ANR. .....Defendants
Through: Mr. Vikramjeet Singh and Ms.
Radhika Arora, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 20.03.2026
List on 20.05.2026.
JYOTI SINGH, J
MARCH 20, 2026/VP
This is a digitally signed order.
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