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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(d) in The Mineral Conservation and Development Rules, 2017

(d)a longitudinal mine section or sections showing a vertical projection of the mine workings including outlines of all stoped out areas, where a reef, vein, lode or mineral bed or deposit or part thereof has dip exceeding thirty degrees from the horizontal plane: