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Supreme Court - Daily Orders

Sterlite Opticals Technologies Ltd. vs Commissioner Of Customs & Central ... on 26 April, 2017

Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar

     ITEM NO.101                                 COURT NO.2              SECTION IIIB

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                        Civil Appeal No.2869/2007

     STERLITE OPTICALS TECHNOLOGIES LTD.                               Appellant(s)

                                                     VERSUS

     COMMISSIONER OF CUSTOMS & CENTRAL EXCISE           Respondent(s)
     (With appln. (s) for vacating stay and vacating stay)

     WITH T.C.(C) No.22/2011

     Date : 26/04/2017 This appeal was called on for hearing today.

     CORAM :                     HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                 HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Appellant(s)                 Mr.   S.K. Bagaria, Sr. Adv.
                                      Mr.   Rohan Shah, Adv.
                                      Mr.   Alok Yadav, Adv.
                                      Mr.   Rohit Jain, Adv.
                                      Mr.   Somnath Shukla, Adv.
                                      Mr.   Udit Jain, Adv.
                                      Mr.   Dhruv Bhattacharya, Adv.
                                      Mr.   K. Ajit Singh, Adv.
                                      Mr.   Praveen Kumar, AOR

                                      Mr. B. Krishna Prasad, AOR

     For Respondent(s)                Mr. K. Radhakrishnan, Sr. Adv.
                                      Mr. A.K. Panda, Sr. Adv.
                                      Mrs. Nisha Bagchi, Adv.
                                      Mr. Arijit Prasad, Adv.
                                      Ms. Pooja Sharma, Adv.
                                      Mr. B. Krishna Prasad, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Heard in-part.

Put up for further hearing on 3rd May, 2017. As agreed to by the learned counsel for the parties, it shall be Signature Not Verified Digitally signed by taken up at 2.00 p.m. CHETAN KUMAR Date: 2017.04.27 17:21:01 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master