Supreme Court - Daily Orders
Sterlite Opticals Technologies Ltd. vs Commissioner Of Customs & Central ... on 26 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
ITEM NO.101 COURT NO.2 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2869/2007
STERLITE OPTICALS TECHNOLOGIES LTD. Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Respondent(s)
(With appln. (s) for vacating stay and vacating stay)
WITH T.C.(C) No.22/2011
Date : 26/04/2017 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Appellant(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. Rohan Shah, Adv.
Mr. Alok Yadav, Adv.
Mr. Rohit Jain, Adv.
Mr. Somnath Shukla, Adv.
Mr. Udit Jain, Adv.
Mr. Dhruv Bhattacharya, Adv.
Mr. K. Ajit Singh, Adv.
Mr. Praveen Kumar, AOR
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. A.K. Panda, Sr. Adv.
Mrs. Nisha Bagchi, Adv.
Mr. Arijit Prasad, Adv.
Ms. Pooja Sharma, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard in-part.
Put up for further hearing on 3rd May, 2017. As agreed to by the learned counsel for the parties, it shall be Signature Not Verified Digitally signed by taken up at 2.00 p.m. CHETAN KUMAR Date: 2017.04.27 17:21:01 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master