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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)After administering the first-aid and other measures mentioned in sub-rule (4), the Primary Consultant or the Resident Medical Officer (RMO) or any Registered Medical Practitioner may refer the patient to effect an appropriate transfer under rule 16 to another appropriate Healthcare establishment or Registered Medical Practitioner for further medical treatment if in its or her opinion further treatment is medically necessary