Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Allahabad High Court

Jagannath Ji/Jagdish Ji Virajman ... vs Mahant Vijai Ram Das And Another on 5 January, 2010

Court No. - 27

Case :- WRIT - C No. - 16439 of 2009

Petitioner :- Jagannath Ji/Jagdish Ji Virajman Mandir And Another
Respondent :- Mahant Vijai Ram Das And Another
Petitioner Counsel :- R.K. Pandey
Respondent Counsel :- A.K. Singh,J.H. Khan,V.C. Dixit

Hon'ble Sibghat Ullah Khan,J.

This is a miscellaneous writ petition (under Article 227). Today learned counsel for the petitioner is ready to argue, however learned counsel for the respondent seeks adjournment. Hon'ble Sabhajeet Yadav, J. directed that the case be listed before some other Judge. Thereafter, it was nominated to me. Since next week I will be sitting at Lucknow and at present Hon'ble Sabhajeet Yadav, J. is sitting in consolidation matters, hence this writ petition may now be heard by regular Court. Accordingly, put up the file for appropriate orders before Hon'ble the Chief Justice. Order Date :- 5.1.2010 NLY