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Gauhati High Court

Page No.# 1/4 vs The State Of Nagaland And 5 Ors on 22 August, 2024

Author: K.R. Surana

Bench: Kalyan Rai Surana, Soumitra Saikia

                                                               Page No.# 1/4

GAHC010070292023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/1790/2023

         TEPUNOL YORE AND 3 ORS.
         DISTRICT PROJECT OFFICER, DIST.- CHUMUKEDIMA, NAGALAND.

         2: I. ACATO CHISHI
          DISTRICT PROJECT OFFICER
          DIST.- NIULAND
          NAGALAND.

         3: ALEMLA AIER
          DISTRICT PROJECT OFFICER
          DIST. PEREN
          NAGALAND.

         4: P. LIPICHEM SANGTAM
         ASSISTANT PROJECT OFFICER
          DIST. KIPHIRE
          NAGALAND

         VERSUS

         THE STATE OF NAGALAND AND 5 ORS.
         REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
         NAGALAND, KOHIMA, NAGALAND.

         2:THE COMMISSIONER AND SECRETARY / SECRETARY

          DEPARTMENT OF LAND RESOURCES DEVELOPMENT
          GOVERNMENT OF NAGALAND
          KOHIMA
          NAGALAND.

         3:THE COMMISSIONER AND SECRETARY / SECRETARY

          DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
                                                                         Page No.# 2/4

             GOVERNMENT OF NAGALAND
             KOHIMA
             NAGALAND.

            4:THE DIRECTOR

             DIRECTOR OF LAND RESOURCES
             GOVERNMENT OF NAGALAND
             KOHIMA
             NAGALAND.

            5:R. IMTISUNGKUM
             DEPUTY DIRECTOR
             DIRECTORATE OF LAND RESOURCES
             GOVERNMENT OF NAGALAND
             KOHIMA
             NAGALAND.

            6:BIREN CHETTRI
             DISTRICT PROJECT OFFICER
             DISTRICT- MON
             NAGALAND

Advocate for the Petitioner   : MR. A ZHIMOMI, MR B PRASAD,MR P J BORAH,MR D K
MISHRA

Advocate for the Respondent : GA, NAGALAND, MR S BORGOHAIN (R- 6),MR. K N
CHOUDHURY ,N GAUTAM (r-2,4),MS N MAHANTA (r-2,4),MR. D J DAS (r-2,4)




             Linked Case : I.A.(Civil)/1650/2023

            TEPUNOL YORE AND 3 ORS.
            DISTRICT PROJECT OFFICER
            DIST.- CHUMUKEDIMA
            NAGALAND.

            2: I. ACATO CHISHI
            DISTRICT PROJECT OFFICER
             DIST.- NIULAND
             NAGALAND.

            3: SMTI ALEMLA AIER
            DISTRICT PROJECT OFFICER
                                                      Page No.# 3/4

DIST. PEREN
NAGALAND.

4: P. LIPICHEM SANGTAM
ASSISTANT PROJECT OFFICER
DIST. KIPHIRE
NAGALAND.
VERSUS

THE STATE OF NAGALAND AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND

2:THE COMMISSIONER AND SECRETARY / SECRETARY
 DEPARTMENT OF LAND RESOURCES DEVELOPMENT
GOVERNMENT OF NAGALAND
 KOHIMA
 NAGALAND.

3:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.

4:THE DIRECTOR
THE DIRECTORATE OF LAND RESOURCES

GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.

5:R. IMTISUNGKUM
DEPUTY DIRECTOR
DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.

6:BIREN CHETTRI
DISTRICT PROJECT OFFICER
DISTRICT- MON
NAGALAND.
------------
Advocate for : MR D K MISHRA
Advocate for : GA
                                                                       Page No.# 4/4

            NAGALAND appearing for THE STATE OF NAGALAND AND 5 ORS.



                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                  HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 22.08.2024 (K.R. Surana, J) All sides are duly represented. With consent of the other side, Ms. T. Kro, learned Additional Advocate General for the State of Nagaland prays for adjournment.

Prayer is allowed.

List on 10.09.2024 as agreed to by all sides.

                       JUDGE                 JUDGE




Comparing Assistant