Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 63 in The Jammu and Kashmir Housing Board Act, 1976

63. Authority for prosecution.

- Unless otherwise expressly provided. no Court shall take cognizance of any offence punishable under this Act. except on the complaint of. or upon information received from, the Board or some person authorised by the Board by general or special order in this behalf.