Calcutta High Court (Appellete Side)
Twitter Inc vs Naresh Kumar Agarwal Huf & Ors on 16 November, 2022
16.11.2022
Sl.No. 22
Ct.No.3
Amalranjan
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
APPELLATE SIDE
FMA 611 of 2022
Twitter Inc
VS
Naresh Kumar Agarwal HUF & Ors.
With
CAN/1/2022
Mr. Soumabha Ghosh
Mr. Varun Kothari
...for the appellant
Mr. Sujit Banerjee
Mr. Nilay Sengupta
...for the respondents
Mr. Soumabha Ghosh, learned advocate for the appellant is not able to conclude his arguments in support of the stay/injunction application today.
By consent of learned counsel for the parties, list this appeal and the connected application for further consideration on 23rd November, 2022.
( Biswaroop Chowdhury,J. ) ( I. P. Mukerji,J. )