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Calcutta High Court (Appellete Side)

Twitter Inc vs Naresh Kumar Agarwal Huf & Ors on 16 November, 2022

16.11.2022
 Sl.No. 22
 Ct.No.3
Amalranjan
             IN THE HIGH COURT AT CALCUTTA
              CIVIL APPELLATE JURISDICTION
                     APPELLATE SIDE

                     FMA 611 of 2022

                       Twitter Inc
                           VS
             Naresh Kumar Agarwal HUF & Ors.
                          With
                      CAN/1/2022


              Mr. Soumabha Ghosh
              Mr. Varun Kothari
                                             ...for the appellant

              Mr. Sujit Banerjee
              Mr. Nilay Sengupta
                                           ...for the respondents

Mr. Soumabha Ghosh, learned advocate for the appellant is not able to conclude his arguments in support of the stay/injunction application today.

By consent of learned counsel for the parties, list this appeal and the connected application for further consideration on 23rd November, 2022.

( Biswaroop Chowdhury,J. ) ( I. P. Mukerji,J. )