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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(xvi) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

(xvi)the power of entry and inspection which may be exercised by district magistrates or by any officer specially empowered in this behalf by the [State Government] [Substituted by the A.O. 1950.]; and