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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(1)(b) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(b)The Superintendence and control of the Arunachal Pradesh Special Tiger Protection Force shall vest with the Chief Wildlife Warden and shall be carried on by him in accordance with the provisions of this Act and Rules made there under.