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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(1)(b) in Delhi Police Act, 1978

(b)the behaviour or a reasonable apprehension of the behaviour of the persons employed on any railway, canal or other public work or in or upon any manufactory or other commercial concern, under construction or in operation at any place necessitates the employment of additional police at such place,