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State of Andhra Pradesh - Section

Section 102 in Andhra Pradesh Education Act, 1982

102. Power to remove difficulties: -

If any difficulty arises in giving effect to the provisions of this Act, the Government may by order make such provisions not inconsistent with the purposes of this Act, as appears to them to be necessary or expedient for removing the difficulty.[Inserted by Act No. 40 of 2008, w.e.f. 1-1-1994.]