Section 2(9)(j) in The Rajasthan Money-Lenders Act, 1963

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State of Rajasthan - Subsection

Section 2(9)(j) in The Rajasthan Money-Lenders Act, 1963

(j)except for the purposes of section 27 and 29,-

(i)a loan to a trader, or

(ii)a loan to a money-lender who holds a valid licence;