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[Cites 0, Cited by 0] [Section 24(3a)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(3a)(iii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(iii)where a case against him in respect of any criminal offence is under investigation, inquiry or trial; or