Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2)(ii) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(ii)"net income", in relation to any person, means the amount arrived at by deducting from his gross income the following, namely: -