[Cites 0, Cited by 0]
[Entire Act]
State of Punjab - Section
Section 29 in Punjab Urban Planning and Development Building Rules, 2018
29. Clearance zone for buildings near High Tension Electrical Line.
- The building shall not be constructed within the clearance zone. The clearance zone shall be as per the guidelines of Punjab State Power Corporation Limited (PSPCL) and as per table below, as amended from time to time:| Table 33: Clearance Zone for buildings nearHigh Tension Electrical Line | |
| Type of supply line | Type of supply line Horizontal clearance (in meters)(including both sides and from the centre line of the tower) |
| High voltage lines up to 11 KV | 11.5 |
| High voltage lines above 11 KV and up to 33KV | 15.0 |
| High voltage lines above 33 KV and up to 66KV | 18.0 |
| High voltage lines above 66 KV and up to 132KV | 27.0 |
| High voltage lines above 132 KV and up to 220KV | 35.0 |
| High voltage lines above 220 KV and up to 440KV | 52.0 |