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[Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act]

Bombay Presidency - Subsection

Section 387(2)(c) in The Bombay Provincial Municipal Corporations Act, 1949

(c)any land belonging to any person for the purpose of emptying his own drain into a municipal drain-under sections 159, 161, 167 and 168;