Delhi High Court - Orders
Ravi Bansal vs Union Of India & Anr on 12 September, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11739/2021
RAVI BANSAL ..... Petitioner
Through: Mr. Jayant K. Mehta, Sr. Adv.
along with Mr. Prateek Khanna,
and Ms. Ravneet Kaur Malik,
Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Chetan Sharma, ASG, Mr.
Vikram Jethy, CGSC, Mr.
Kirtiman Singh, CGSC, Mr. Ravi
Prakash, CGSC, Ms. Siva
Lakshmi, CGSC, Mr. Amit Gupta,
Ms. Shreya Jethy, Mr. Vinay
Yadav, Mr. Ghanshyam Jha and
Mr. Vikramaditya Singh, Advs.
for UOI.
Mr. Zoheb Hossain, along with
Mr. Vivek Gurnani, Ms. Manisha
Dubey and Mr. Farheen Penwale,
Advs for NFRA.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 12.09.2023 For orders, see order dated 12 September 2023 passed in W.P.(C) 1065/2021.
List on 09.10.2023 as part heard in the category of " End of Board"
matters.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 12, 2023/ss/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:29:58